Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 6 in The Assam Non-Government School and College Employees Centralised Provident Fund Scheme Act, 1969 6. Modification of the Scheme. - The State Government may, by notification in the official Gazette, add to amend or vary a Scheme framed under this Act.
