Orissa High Court
Sri Sri Jagannath Temple Trust And vs State Of Odisha And Others .... Opp. ... on 15 December, 2025
Author: K.R. Mohapatra
Bench: K.R. Mohapatra
Signature Not Verified
Digitally Signed
Signed by: MADHUSMITA SAHOO
Designation: JUNIOR STENOGRAPHER
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 16-Dec-2025 14:50:30 IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 22784 OF 2025
Sri Sri Jagannath Temple Trust and .... Petitioners
another
Mr. Ashok Kumar Sarangi, Advocate
-versus-
State of Odisha and others .... Opp. Parties
Mr. Swayambhu Mishra,
Additional Standing Counsel
(For Opp. Party Nos.1, 4 & 5)
Ms. Pratyusha Naidu, Advocate
(For Opp. Party Nos.2 & 3)
CORAM:
JUSTICE K.R. MOHAPATRA
JUSTICE SANJAY KUMAR MISHRA
ORDER
Order No. 15.12.2025
6. 1. This matter is taken up through hybrid mode.
2. Ms. Naidu, learned counsel appearing for the Commissioner of Endowments prays for further adjournment to file the counter affidavit.
3. Let the counter affidavit be filed within a period of two weeks hence positively serving copy thereof on learned counsel for the Petitioners and rest of the Opposite Parties.
4. Put up this matter on 9th February, 2026 along with W.P.(C) No.33885 of 2025.
(K.R. Mohapatra)
Judge
(S.K. Mishra)
ms Judge
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