Section 4(1) in Telangana State Industrial Project Approval and Self Certification System (Ts-Ipass) Act, 2014
(1)The Government may, by notification, constitute a State Committee known as the "State TS-iPASS Committee", which shall consist of Secretary of Industries as the Chairman and the Commissioner of Industries as the Member-Convener with HODs of the relevant departments as other members for such term as may be specified in the notification.
