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Income Tax Appellate Tribunal - Kolkata

Arshia Global Tradecom (P) Ltd, Kolkata vs Dcit, Circle-7, Kolkata, Kolkata on 31 October, 2018

                 IN THE INCOME TAX APPELLATE TRIBUNAL
                      KOLKATA BENCH "D", KOLKATA

        BEFORE SH. J.SUDHAKAR REDDY, ACCOUNTANT MEMBER
                               AND
            SH. S.S.VISWANETHRA RAVI, JUDICIAL MEMBER

                              ITA No.478/KOL/2017
                           (ASSESSMENT YEAR-2011-12)

          M/s. Arshia Global Tradecom      vs   DCIT, Circle-7(1),
          (P.) Ltd., Jhunjhunwala House,        Aayakar Bhawan, P-7,
          1/B, Nando Mullick Lane,              Chowringhee Square,
          Kolkata-700006.                       Kolkata-700069.
          PAN-AAICA3457A
          (Appellant)                           (Respondent)
          Appellant by            Swati Baid, AR
          Respondent by           Robin Choudhary, Addl.CIT Sr.DR
          Date of Hearing                        15.10.2018
          Date of Pronouncement                  31.10.2018


                                       ORDER

PER S.S. VISWANETHRA RAVI, JUDICIAL MEMBER

This appeal by the assessee against the order dated 31.01.2017 passed by CIT(A)-16, Kolkata for AY 2011-12 wherein he confirmed the additions made by the AO ex-parte of assessee.

2. After hearing both the parties and on perusal of the record alongwith affidavit dated 07.09.2018, it is noted that the reasons stated in the said affidavit are bonafide. Therefore, taking into consideration the facts and circumstances of the case and in the interests of justice, we deem it proper to remand the matter to the file of Ld.CIT(A) for his fresh consideration. The assessee is liberty to file evidences in support of its contention. Thus, grounds raised by the assessee are allowed for statistical purposes.

3. In the result, the appeal of the assessee is allowed for statistical purposes.

Order pronounced in the open court on 31.10.2018.

       Sd/-                                                       Sd/-
(J.SUDHAKAR REDDY)                                      (S.S.VISWANETHRA RAVI)
ACCOUNTANT MEMBER                                             JUDICIAL MEMBER


                                                                                 Page | 1
                                                               ITA No.478/KOL/2017
                                                        (ASSESSMENT YEAR-2011-12)




Date:- 31.10.2018
*Amit Kumar*

Copy forwarded to:

1. Appellant- M/s. Arshia Global Tradecom (P.) Ltd., Jhunjhunwala House, 1/B, Nando Mullick Lane, Kolkata-700006.

2. Respondent- DCIT, Circle-7(1), Aayakar Bhawan, P-7, Chowringhee Square, Kolkata-700069.

3. CIT-Kolkata

4. CIT(Appeals)-Kolkata

5. DR: ITAT -Kolkata Benches Sr.P.S./H.O.O ITAT, KOLKATA Page | 2