Section 14 in The Sri Lokenath Cotton Mills Limited (Acquisition And Transfer Of Undertakings) Act, 1987.
14. Repeal and saving.
(1)The Sri Sri Lokenath Cotton Mills Limited (Acquisition and Transfer of Undertakings) Ordinance, 1987 is hereby repealed.(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been validly done or taken under this Act.
