Allahabad High Court
State Of U.P. ( Div.Bench ) vs Sri Vijay Prakash Tiwari @ Shubh on 19 April, 2018
Bench: Devendra Kumar Upadhyaya, Rajnish Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 9 Case :- CONTEMPT No. - 1034 of 2016 Applicant :- State Of U.P. ( Div.Bench ) Opposite Party :- Sri Vijay Prakash Tiwari @ Shubh Counsel for Applicant :- Govt. Advocate,Dr.L.P.Mishra Counsel for Opposite Party :- Aatrey Tripathi,Deepanshu Das,Ramesh Panday Hon'ble Devendra Kumar Upadhyaya,J.
Hon'ble Rajnish Kumar,J.
The opposite party-Contemnor is present.
List this case on 21.05.2018 on which date opposite party-contemnor shall again be present.
Order Date :- 19.4.2018 psd