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Supreme Court - Daily Orders

Punjab State vs Geeta Devi on 1 December, 2015

Bench: Chief Justice, Arun Mishra

                                              1

               ITEM NO.9               COURT NO.1                 SECTION IVB

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

               Petition(s) for Special Leave to Appeal (C)    No(s).   3911/2013

               (Arising out of impugned final judgment and order dated
               20/12/2011 in RFA No. 274/1993 passed by the High Court Of
               Punjab & Haryana At Chandigarh)

               PUNJAB STATE & ORS.                                 Petitioner(s)
                                               VERSUS
               GEETA DEVI                                          Respondent(s)
               (With appln. for c/delay in filing SLP)
               WITH
               SLP(C) No. 11972-11975/2013
               (With Interim Relief and Office Report)

               SLP(C) No. 11978-11988/2013
               (With appln.(s) for permission to file additional documents and
               appln.(s) for stay and Interim Relief and Office Report)

               SLP(C) No. 4342-4346/2014
               (With Office Report)

               SLP(C) No. 21676-21685/2014
               (With appln.(s) for c/delay in filing SLP, stay and Interim
               Relief)

               SLP(C) No. 21691-21702/2014
               (With appln.(s) for c/delay in filing SLP , stay and Interim
               Relief and Office Report)

               SLP(C) No. 21705-21718/2014
               (With appln.(s) for c/delay in filing SLP, stay and Interim
               Relief)

               SLP(C) No. 21722-21742/2014
               (With appln.(s) for c/delay in filing SLP, stay and Interim
               Relief)

               SLP(C) No. 21744-21759/2014
               (With appln.(s) for c/delay in filing SLP, stay and Interim
Signature Not Verified
               Relief)
Digitally signed by
Ramana Venkata Ganti
Date: 2015.12.01
15:59:51 IST
Reason:
               SLP(C) No. 25630-25647/2014
               (With appln. for c/delay in filing SLP and Interim Relief)
                               2

SLP(C) No. 25649-25665/2014
(With appln. for c/delay in filing SLP and Interim Relief)

SLP(C) No. 25666-25683/2014
(With appln. for c/delay in filing SLP and Interim Relief)

SLP(C) No. 25684-25700/2014
(With appln. for c/delay in filing SLP and Interim Relief)

SLP(C) No. 25701-25718/2014
(With appln.(s) for c/delay in filing SLP,permission to file
additional documents and Interim Relief)

SLP(C) No. 25612-25628/2014
(With appln. for c/delay in filing SLP and Interim Relief and
office report)

SLP(C) No. 30215-30232/2014
(With appln.(s) for c/delay in filing SLP and Interim Relief)

SLP(C) No. 33841-33849/2014
(With appln.(s) for c/delay in filing SLP and Interim Relief
and Office Report)

SLP(C) No. 33851-33853/2014
(With appln.(s) for c/delay in filing SLP and Interim Relief
and Office Report)

SLP(C) No. 33854-33863/2014
(With appln.(s) for c/delay in filing SLP and Interim Relief
and Office Report)

SLP(C) No. 34171-34180/2014
(With appln.(s) for c/delay in filing SLP and Interim Relief
and Office Report)

SLP(C) No. 34153-34168/2014
(With appln.(s) for c/delay in filing SLP and Interim Relief
and Office Report)

SLP(C) No. 33874-33889/2014
(With appln.(s) for c/delay in filing SLP and Interim Relief
and Office Report)

SLP(C) No. 33823-33838/2014
(With appln.(s) for c/delay in filing SLP and Interim Relief
and Office Report)

SLP(C) No. 30191-30194/2014
(With appln.(s) for c/delay in filing SLP and Interim Relief)
                                 3


SLP(C) No. 9098/2015
(With appln.(s) for c/delay in filing substitution appln. and
appln.(s) for substitution and appln.(s) for exemption from
filing O.T. and appln.(s) for c/delay in filing SLP and Office
Report)

SLP(C) No. 8989-9003/2015
(With appln. for c/delay in filing/refiling SLP and Interim
Relief and office report)

SLP(C) No. 21667-21674/2014
(With appln.(s) for c/delay in filing SLP, stay and Interim
Relief and Office Report)

SLP(C) No. 23639-23641/2012

SLP(C) No. 18183-18201/2012
(With office report)

SLP(C) No. 33394-33399/2012
(With office report)

SLP(C) No. 236-241/2013
(With appln. for permission to file additional documents and
office report)

SLP(C) No. 243-251/2013
(With office report)

SLP(C) No. 1332/2013
(With appln. for c/delay in filing SLP and office report)

SLP(C) No. 1469/2013
(With appln. for c/delay in filing SLP and office report)

Date : 01/12/2015 These petitions were called on
                     for hearing today.

CORAM :
          HON'BLE THE CHIEF JUSTICE
          HON'BLE MR. JUSTICE ARUN MISHRA

For Petitioner(s)/   Mr.   Sanchar Anand, Adv.
Respondent(s)        Mr.   Aditya soni, Adv.
                     Mr.   Apoorv Singhal, Adv.
                     Ms.   Bhavna Gupta, Adv.
                     Mr.   Jagjit Singh Chhabra,Adv.

                      Mr. Kuldip Singh,Adv.
                                 4


                     Mr. Parmod Kohli, Sr. Adv.
                     Mr. R.S. Manhas, Adv.
                     Mr. Balbir Singh Gupta,Adv.

For Petitioner(s)    Mr.   Shree Pal Singh,Adv.
                     Mr.   Prabhoo Dayal Tiwari, Adv.
                     Mr.   Rakesh Tiwari, Adv.
                     Mr.   Subhasish Bhowmick, Adv.


For Respondent(s)    Mr. Dushyant Parashar,Adv.

                     Mr. O.P. Bhadani,Adv.

                     Ms. Jyoti Mendiratta, Adv.

    UPON hearing the counsel the Court made the following
                          O R D E R

Perused letter, dated 30.11.2015. Two weeks' time is granted for filing additional documents.

List after two weeks.

[ Charanjeet Kaur ] [ Vinod Kulvi ] A.R.-cum-P.S. Asstt. Registrar