Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1A in The Public Provident Fund Scheme, 1968 1A. I have not made any withdrawal in the current year. *2. Certified that the amount sought to be withdrawn is required for the use of.......... who is alive and is still a minor.
