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Sharp Business System Thr. Finance ... vs Commissioner Of Income Tax-Iii N.D on 3 September, 2025

     ITEM NO.121                         COURT NO.13                  SECTION XIV-A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

                                  Civil Appeal   No(s).   4072/2014

     SHARP BUSINESS SYSTEM THR. FINANCE DIRECTOR
     MR. YOSHIHISA MIZUNO                                                Appellant(s)


                                                 VERSUS

     COMMISSIONER OF INCOME TAX-III N.D.                              Respondent(s)

     [ PART-HEARD BY : HON'BLE MANOJ MISRA AND HON'BLE UJJAL BHUYAN, JJ.
     ] [ TO BE TAKEN UP BEFORE ITEM NO. 101 I.E. 3062/2010 ETC. ]

     WITH
     SLP(C) No. 16277/2014 (XII)

     IA No. 88927/2018 - I/A FOR DETAGGING
      SLP(C) No. 719/2020 (IX)
     FOR
     FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     193115/2019
     IA No. 193115/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

Diary No(s). 22308/2022 (XII) FOR FOR CONDONATION OF DELAY IN FILING ON IA 114870/2022 IA No. 114870/2022 - CONDONATION OF DELAY IN FILING SLP(C) No. 24756/2014 (XII) Date : 03-09-2025 This appeal was called on for hearing today.

CORAM :

HON'BLE MR. JUSTICE MANOJ MISRA HON'BLE MR. JUSTICE UJJAL BHUYAN For Appellant(s) : Mr. Raj Bahadur Yadav, AOR Mr. Ajay Vohra, Sr. Adv. Mr. Vaibhav Kulkarni, Adv. Mr. Aniket Deepak Agrawal, AOR Mr. Akash Shukla, Adv.

For Respondent(s) :

M/S. K J John And Co, AOR 16:53:13 IST Reason: Mr. Arvind P Datar, Sr. Adv.

Mr. Arvind P. Datar, Sr. Adv. Mr. Amarjit Singh Bedi, Adv. Ms. Surekha Raman, Adv. Mr. Shreyash Kumar, Adv.  Mr. Sidharth Nair, Adv.

Mr. Harshit Singh, Adv. Mr. Yashwant Sanjenbam, Adv.

Mr. S. Dwarakanath, A.S.G. Mr. Rupesh Kumar, Sr. Adv. Mr. Raj Bahadur Yadav, AOR Mr. Prashant Singh Ii, Adv. Mr. Siddharth Sinha, Adv. Ms. Sonali Jain, Adv. Mr. Sarthak Karol, Adv.

Ms Aditi Dani, Adv.

Mr Abhyudey Kabra, Adv.

Mr. Ajay Vohra, Sr. Adv. Mr. Prakash Kumar, Adv. Mr. Rahul Gupta, AOR UPON hearing the counsel the Court made the following O R D E R

1. Heard in part.

2. List this matter on 10.09.2025.

(CHETAN ARORA) (SAPNA BANSAL) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)