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State of Uttar Pradesh - Section

Section 16 in The U.P. Finance and Accounts Service Rules, 1992

16. Procedure for recruitment by promotion.

- Recruitment by promotion to the Ordinary Grade in the Service shall be made on the basis of merit, in accordance with the Uttar Pradesh Promotion by Selection in Consultation with the Public Service Commission (Procedure) Rules, 1970, as amended from time to time.