Madhya Pradesh High Court
Mohammad Umar vs Nagar Palika Parishad on 28 September, 2015
W.P.N0.337 4/2015 28/9/2015 Shri Sapnesh Jain, learned Counsel for the petitioner. Shri Kaustubh Pathak, learned Counsel for the respondent.
Counsel for the petitioner prays for time. List after four weeks, as prayed. (Mrs. S.R. Waghmare) Judge moni