Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] State of Karnataka - Subsection Section 87(v) in Karnataka Municipalities Act, 1964 (v)[ maintenance of up-to-date record of all buildings and sites within the [municipal area] [Inserted by Act 83 of 1976 w.e.f. 8-12-1976.]; and
