Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Uttarakhand - Subsection Section 12(2) in Uttarakhand Special Area (Planned Development and Promotion of Tourism) Act, 2013 (2)The Provisions of sections 8, 9 and 10 shall, mutatis mutandis apply to any amendment made under this section.Chapter - V Development of Lands
