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Delhi High Court - Orders

Shaiil Attrey vs Govt Of India And Ors on 31 May, 2023

Author: V. Kameswar Rao

Bench: V. Kameswar Rao, Anoop Kumar Mendiratta

                                    $~13
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    W.P.(C) 569/2018
                                         SHAIIL ATTREY                                 ..... Petitioner
                                                          Through: Mr. N.K. Singh, Advocate.
                                                          versus
                                         GOVT OF INDIA AND ORS                         ..... Respondents
                                                          Through: Ms. Pratima N. Lakra, CGSC with
                                                                     Ms. Vanya Bajaj, Advocate.
                                         CORAM:
                                         HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                         HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
                                                          ORDER

% 31.05.2023 CM APPL. 30393/2023 (delay) For the reasons stated in the application, delay of 83 days in filing the Review Petition is condoned.

Accordingly, the application is allowed.

REVIEW PET. 159/2023

After some submissions, Ms. Lakra on instructions from Ms. Deepti Amera, SAO-I, DIPAS, DRDO wishes to withdraw the Review Petition.

Dismissed as withdrawn.

V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J MAY 31, 2023/A This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 06:04:44