Delhi High Court - Orders
Shaiil Attrey vs Govt Of India And Ors on 31 May, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 569/2018
SHAIIL ATTREY ..... Petitioner
Through: Mr. N.K. Singh, Advocate.
versus
GOVT OF INDIA AND ORS ..... Respondents
Through: Ms. Pratima N. Lakra, CGSC with
Ms. Vanya Bajaj, Advocate.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 31.05.2023 CM APPL. 30393/2023 (delay) For the reasons stated in the application, delay of 83 days in filing the Review Petition is condoned.
Accordingly, the application is allowed.
REVIEW PET. 159/2023After some submissions, Ms. Lakra on instructions from Ms. Deepti Amera, SAO-I, DIPAS, DRDO wishes to withdraw the Review Petition.
Dismissed as withdrawn.
V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J MAY 31, 2023/A This is a digitally signed order.
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