Section 6 in The State Emblem Of India (Regulation Of Use) Rules, 2007
6. Use on stationery .-(1) The use of the emblem on official or demi-official stationery shall be restricted to the authorities specified in the Schedule I aforesaid.
(2)The emblem, when printed or embossed on official or demi-official stationery, shall appear prominently on the middle of the top of such stationery.
