Supreme Court - Daily Orders
Shibani Bag (Manna) vs The State Of West Bengal . on 29 April, 2016
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.27 COURT NO.5 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
7941/2016
(Arising out of impugned final judgment and order dated 20/11/2013
in FMA No. 1022/2012 20/11/2013 in CAN No. 6447/2012 passed by the
High Court Of Calcutta)
SHIBANI BAG (MANNA) Petitioner(s)
VERSUS
THE STATE OF WEST BENGAL & ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
slp)
Date : 29/04/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Subhasish Bhowmick,Adv.
Mr. sumanta Chakraborty,Adv.
Ms. Neerja Sharma,Adv.
Ms. Anamika Dubey,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
[O.P. SHARMA] [CHANDER BALA] AR-cum-PS COURT MASTER Signature Not Verified Digitally signed by OM PARKASH SHARMA Date: 2016.04.29 17:22:59 IST Reason: