Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 4 in The Haryana Legislative Assembly (Facilities to Members) Act, 1979

4. Application for advance.

(1)[* * * * *]. [Omitted by Haryana Act 12 of 1980.]
(2)An application for the advance shall be made to the State Government in such form, and shall contain such information, as may be prescribed.