Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38(3)] [Section 38] [Entire Act]

State of Goa - Subsection

Section 38(3)(b) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(b)endorsed on the back with the words "tendered ballot paper" by the Presiding Officer in his own writing and signed by him.