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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(ii) in Special Rules for Regulating the Construction and Maintenance in the Vicinity of Civil Aerodromes, 1970

(ii)The application shall be accompanied by plans and statements in duplicate relating to the proposed work, and indicating precisely the distance from the outer boundaries of the Civil Aerodrome or Air-force, Air-field and Installation, as the case may be.