Delhi High Court - Orders
Ernst And Young U.S. Llp vs Assistant Commissioner Of Income Tax on 16 April, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Purushaindra Kumar Kaurav
$~47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7578/2023
ERNST AND YOUNG U.S. LLP ..... Petitioner
Through: Mr. Kamal Sawhney, Mr.
Nikhil Agarwal and Mr. Puru
Medhira, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX
..... Respondent
Through: Mr. Sunil Agarwal, SSC along
with Mr. Shivansh B. Pandya,
JSC and Mr. Utkarsh Tiwari,
Adv.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 16.04.2024 Mr. Sawhney, learned counsel appearing for the writ petitioner states that he chooses not to file any rejoinder affidavit.
In view of the aforesaid, let this petition be put down for final disposal on 12.07.2024.
YASHWANT VARMA, J.
PURUSHAINDRA KUMAR KAURAV, J.
APRIL 16, 2024/RW This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/04/2024 at 21:29:33