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Bombay Presidency - Section

Section 106 in The Bombay Forest Rules, 1942

106. Enquiries to be made by Range Forest Officer and issue of sawing permit.

- On receipt of an application under rule 105, the Range Forest.Officer shall make such enquiry regarding the timber to be converted and the place where the saw-pit is to be erected and on satisfying himself as to the source and ownership of the timber to be converted and on seeing that it is not. stolen from the forests he shall issue a sawing permit to the applicant.