Section 3(3) in The Lotteries (Regulation) Rules, 2010
(3)The Organising State shall announce in advance, by way of a notification in the Official Gazette, the following information about every lottery, namely :-(a)the name of the lottery or lottery scheme;(b)prices of the lottery ticket;(c)total number of tickets printed in case of paper lottery;(d)gross value of the tickets printed;(e)name or names of the distributors or selling agents with their addresses and contact information;(f)prize structure;(g)the amount offered as prize money;(h)periodicity of the draw;(i)the place where the draw shall be conducted; and(j)the procedure for drawing the prize winning tickets or prize-winners.
