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State of Punjab - Section

Section 1 in The Pepsu Tenancy and Agricultural Lands Rules, 1958

1. Short title and commencement.

(1)These rules may be called the Pepsu Tenancy and Agricultural Lands Rules, 1958.
(2)They shall come into force at once.[Provided that rules 30, 31 and 31A shall be deemed to have come into force on the 30th October, 1956.] [Proviso added by G.S.R. 76, dated 28th March, 1963.]