Section 6 in Madhya Pradesh Jal Viniyaman Adhiniyam, 2013
6. Term of office of Chairperson and members.
(1)The Chairperson and Members of the Commission shall hold office for a period of three years and shall be eligible for reappointment.(2)The Chairperson or a Member shall cease to hold office on attaining the age of 65 years.
