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Himachal Pradesh High Court

State Of H.P. & Ors. vs . Satya Parkash Sharma on 16 August, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

State of H.P. & Ors. vs. Satya Parkash Sharma .

CWP No. 836 of 2017 16.08.2022 Present: Mr. Vinod Thakur, Additional Advocate General, with Mr. Yudhvir Singh Thakur, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the petitioners.

Mr. Deepak Sharma, Advocate, vice Mr. R.L. Verma, Advocate, for the respondent.

Learned vice counsel for the respondent states that the issue in question is squarely covered by judgment rendered by a Coordinate Bench of this Court in CWP No. 842 of 2017, titled as State of H.P. & Ors. Versus Sardari Lal & Anr., decided on 07.07.2022.

Confronted with this, Mr. Vinod Thakur, learned Additional Advocate General prays for and is granted two weeks time to go through the said judgment.

As prayed for, list on 06.09.2022.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge August 16, 2022 (Jugraj/vinod) ::: Downloaded on - 17/08/2022 20:02:57 :::CIS