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State of West Bengal - Section

Section 1 in The Sri Lokenath Cotton Mills Limited (Acquisition And Transfer Of Undertakings) Act, 1987.

1. Short title and commencement.

(1)This Act may be called the Sri Sri Lokenath Cotton Mills Limited (Acquisition and Transfer of Undertakings) Act, 1987.
(2)It shall be deemed to have come into force on the 3rd day of October, 1987.