Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(3)(b) in The U.P. Secondary Education Services Commission (Removal of Difficulties) Order, 1981

(b)by a self addressed envelope bearing postal stamp for purposes of registration.