Supreme Court - Daily Orders
Yogendra Kumar Aggarwal vs Committee, Golden Forest India Limited on 21 April, 2025
Author: Dipankar Datta
Bench: Dipankar Datta
ITEM NO.1 COURT NO.14 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1127/2024
YOGENDRA KUMAR AGGARWAL Petitioner
VERSUS
COMMITTEE, GOLDEN FOREST INDIA LIMITED & ORS. Respondents
(With I.A. No.293133/2024-APPLICATION FOR SUBSTITUTION, I.A. No.
37986/2025-SETTING ASIDE AN ABATEMENT and I.A. No. 85639/2024- STAY
APPLICATION)
Date : 21-04-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPANKAR DATTA
HON'BLE MR. JUSTICE MANMOHAN
For Petitioner(s) :Mr. M. C. Dhingra, Sr. Adv.
Mr. Gaurav Dhingra, AOR
Mr. Harpal Singh Saini, Adv.
Mr. Shashank Singh, Adv.
Mr. Surendra Gautam, Adv.
For Respondent(s) :Ms. Suruchi Aggarwal, Sr. Adv.
Mr. Prashant Chauhan, Adv.
Mr. Viraj Kadam, Adv.
Mr. Gurmeet Singh, Adv.
Mr. Soumya Dutta, AOR
Mr. Siddhant Upmanyu, Adv.
Mr. Bhargava V. Desai, AOR
Mr. Shivam Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Tag with W.P. (C) No.188/2004.
Signature Not Verified Digitally signed by rashmi dhyani pant Date: 2025.04.24 16:14:35 IST Reason:(RASHMI DHYANI PANT) (R. S. NARAYANAN) ASST. REGISTRAR-CUM-PS ASSISTANT REGISTRAR