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Supreme Court - Daily Orders

Yogendra Kumar Aggarwal vs Committee, Golden Forest India Limited on 21 April, 2025

Author: Dipankar Datta

Bench: Dipankar Datta

     ITEM NO.1                           COURT NO.14                    SECTION IV-B

                              S U P R E M E C O U R T O F           I N D I A
                                      RECORD OF PROCEEDINGS

                          Transfer Petition(s)(Civil)      No(s).    1127/2024

     YOGENDRA KUMAR AGGARWAL                                             Petitioner

                                                  VERSUS

     COMMITTEE, GOLDEN FOREST INDIA LIMITED & ORS.                       Respondents

     (With I.A. No.293133/2024-APPLICATION FOR SUBSTITUTION, I.A. No.
     37986/2025-SETTING ASIDE AN ABATEMENT and I.A. No. 85639/2024- STAY
     APPLICATION)

     Date : 21-04-2025 This matter was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE DIPANKAR DATTA
                         HON'BLE MR. JUSTICE MANMOHAN


     For Petitioner(s) :Mr. M. C. Dhingra, Sr. Adv.
                        Mr. Gaurav Dhingra, AOR
                        Mr. Harpal Singh Saini, Adv.
                        Mr. Shashank Singh, Adv.
                        Mr. Surendra Gautam, Adv.


     For Respondent(s) :Ms. Suruchi Aggarwal, Sr. Adv.
                        Mr. Prashant Chauhan, Adv.
                        Mr. Viraj Kadam, Adv.
                        Mr. Gurmeet Singh, Adv.
                        Mr. Soumya Dutta, AOR
                        Mr. Siddhant Upmanyu, Adv.

                                   Mr. Bhargava V. Desai, AOR
                                   Mr. Shivam Sharma, Adv.



                         UPON hearing the counsel the Court made the following
                                            O R D E R

Tag with W.P. (C) No.188/2004.

Signature Not Verified Digitally signed by rashmi dhyani pant Date: 2025.04.24 16:14:35 IST Reason:

(RASHMI DHYANI PANT) (R. S. NARAYANAN) ASST. REGISTRAR-CUM-PS ASSISTANT REGISTRAR