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State of Uttar Pradesh - Section

Section 28 in The U.P. Finance and Accounts Service Rules, 1992

28. Scales of pay.

(1)The scales of pay admissible to a person appointed to a post in service shall be such as may be determined by the Government from time to time.
(2)The scales of pay of the service in force at the commencement of these rules are given in Appendix.