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State of Bihar - Section

Section 1 in The Bihar Restoration and Improvement of Degraded Forest Land Taxation Act, 1992

1. Short title, extent and commencement.

(1)This Act may be called the Bihar Restoration and Improvement of Degraded Forest Land Taxation Act, 1992.
(2)It extends to the whole of the forest land in the State of Bihar.
(3)It shall come into force at once.