Madras High Court
M/S.Legget & Platt Automotive India ... vs The Deputy Commissioner Of Gst & Central ... on 9 August, 2019
Author: M.Sundar
Bench: M.Sundar
W.P.No.9023 of 2019
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED :09.08.2019
CORAM
THE HON'BLE MR.JUSTICE M.SUNDAR
W.P.No.9023 of 2019
M/s.Legget & Platt Automotive India Pvt.Ltd.,
41, Second Main Road, Ambattur Industrial Estate,
Ambattur, Chennai – 58
Rep by Authorised Signatory
Mr.N.Santosh Kumar Patro ..Petitioner
vs
1.The Deputy Commissioner of GST & Central Excise
No:A-1, R-40, 100 Feet Road,
Mogappair West,
Chennai – 600 037.
2.Commissioner of GST & Central Excise,
O/o the Principal Commissioner of GST
& Central Excise, GST Bhawan,
26/1, Mahatma Gandhi Road,
Chennai – 600 034.
3.Goods and Services Tax Council,
Rep by Special Secretary
Office of the GST Council Secretariat,
5th Floor, Tower II, Jeevan Bharati Building,
Janpath Road, Connought Place,
New Delhi – 110 001
4.Union of India,
Represented by its Secretary,
Ministry of Finance
Department of Revenue
1/4
http://www.judis.nic.in
W.P.No.9023 of 2019
North Block, New Delhi – 110 001 ..Respondents
Prayer : Writ Petition filed under Article 226 of the Constitution of
India praying to issue a Writ of Mandamus, directing the 3rd
Respondent to make a recommendation to the 1st Respondent to
extend the date for submitting the declaration electronically in FORM
GST TRAN-1 in so far as the Petitioner is concerned and pass such
other or further orders as this Hon'ble Court may deem fit in the facts
and circumstances of this case thus render justice.
For Petitioner : Mr.M.V.Swaroop
For Respondents : Mr.A.P.Srinivas
Senior Standing counsel
for Central Excise
(R1 to R4)
ORDER
Mr.M.V.Swaroop, learned counsel for writ petitioner submits that the Portal has been opened and requests that the writ petition may be disposed of as closed.
2. This writ petition is disposed of as closed. No costs.
09.08.2019 kak Index:Yes/No 2/4 http://www.judis.nic.in W.P.No.9023 of 2019 To
1.The Deputy Commissioner of GST & Central Excise No:A-1, R-40, 100 Feet Road, Mogappair West, Chennai – 600 037.
2.Commissioner of GST & Central Excise, O/o the Principal Commissioner of GST & Central Excise, GST Bhawan, 26/1, Mahatma Gandhi Road, Chennai – 600 034.
3.The Special Secretary, Goods and Services Tax Council, Office of the GST Council Secretariat, 5th Floor, Tower II, Jeevan Bharati Building, Janpath Road, Connought Place, New Delhi – 110 001
4.The Secretary, Union of India, Ministry of Finance Department of Revenue North Block, New Delhi – 110 001 3/4 http://www.judis.nic.in W.P.No.9023 of 2019 M.SUNDAR, J.
kak W.P.No.9023 of 2019 09.08.2019 4/4 http://www.judis.nic.in