Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 18 in The Constitution of Bihar District Planning Committee and Conduct of Business Rules, 2006

18. Protection of action taken in good faith.

- No suit prosecution or other legal action shall lie against any person for anything done or intended to be done in good faith in pursuant to the Rules made under the Act.