Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 28 in The Gujarat Water Users' Participatory Irrigation Management Act, 2007 28. Definition. - In this Chapter, unless the context otherwise requires, "member" means a member of the Committee.
