Section 4(3) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012
(3)A written notice of not less than seven days together with a copy of the agenda shall be circulated to the members of the Academic Council by the Member-Secretary, under the direction of the President:Provided that if the date fixed for the meeting is changed, fresh prior notice of seven days shall not be necessary.
