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Delhi High Court - Orders

Bumi Geo Engineering Ltd vs Ircon International Ltd on 27 August, 2024

Author: C.Hari Shankar

Bench: C.Hari Shankar

                             $~21 & 22
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         O.M.P. (COMM) 332/2016
                                       BUMI GEO ENGINEERING LTD.              .....Petitioner
                                                    Through: Mr. Aayush Agarwala, Ms.
                                                    Mallika Luthra, Mr. Kunj Mehra, Mr. Nilesh
                                                    Kumar and Mr. Prakash Jha, Advocates.
                                                                            versus
                                       IRCON INTERNATIONAL LTD             .....Respondent
                                                    Through: Mr. Dinesh Agnani, Sr.
                                                    Advocate with Ms. Leena Tuteja, Advocate

                             +         O.M.P. (COMM) 267/2017
                                       BUMI GEO ENGINEERING LTD.             .....Petitioner
                                                    Through: Mr. Aayush Agarwala, Ms.
                                                    Mallika Luthra, Mr. Kunj Mehra, Mr. Nilesh
                                                    Kumar and Mr. Prakash Jha, Advocates.
                                                    versus
                                       IRCON INTERNATIONAL LTD.             .....Respondent
                                                    Through: Mr. Dinesh Agnani, Sr.
                                                    Advocate with Ms. Leena Tuteja, Advocate
                                       CORAM:
                                       HON'BLE MR. JUSTICE C.HARI SHANKAR
                                                                            ORDER

% 27.08.2024

1. The written submissions of the petitioner are not forthcoming on record.

2. Renotify on 8 October 2024.

C.HARI SHANKAR, J AUGUST 27, 2024/yg Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/08/2024 at 00:01:24