Delhi High Court - Orders
Bumi Geo Engineering Ltd vs Ircon International Ltd on 27 August, 2024
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~21 & 22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 332/2016
BUMI GEO ENGINEERING LTD. .....Petitioner
Through: Mr. Aayush Agarwala, Ms.
Mallika Luthra, Mr. Kunj Mehra, Mr. Nilesh
Kumar and Mr. Prakash Jha, Advocates.
versus
IRCON INTERNATIONAL LTD .....Respondent
Through: Mr. Dinesh Agnani, Sr.
Advocate with Ms. Leena Tuteja, Advocate
+ O.M.P. (COMM) 267/2017
BUMI GEO ENGINEERING LTD. .....Petitioner
Through: Mr. Aayush Agarwala, Ms.
Mallika Luthra, Mr. Kunj Mehra, Mr. Nilesh
Kumar and Mr. Prakash Jha, Advocates.
versus
IRCON INTERNATIONAL LTD. .....Respondent
Through: Mr. Dinesh Agnani, Sr.
Advocate with Ms. Leena Tuteja, Advocate
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 27.08.2024
1. The written submissions of the petitioner are not forthcoming on record.
2. Renotify on 8 October 2024.
C.HARI SHANKAR, J AUGUST 27, 2024/yg Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/08/2024 at 00:01:24