Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Andhra Pradesh - Section Section 53A in Andhra Pradesh Excise Act, 1968 53A. Obligation of officers to assist each other. - The officers of the Departments of Police and Revenue shall, upon notice given or request made by an Prohibition and Excise Officer be legally bound to assist him in carrying out the provisions of the Act.
