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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Goa - Subsection

Section 44(3) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(3)The provisions laid under the Act, the rules or Bye-laws made thereunder, shall apply to every such fresh poll as they apply to the original poll.Part - II 45. Admission to place fixed for counting.