Section 6(1)(i) in The Inland Vessels (Grant of Certificate of Competency to Masters and Serangs of Inland Vessels) (Orissa) Rules, 1984

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

(i)an application in Form, 'A', for permission to appear at the examination which shall be filled up at the office of Examiner;

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