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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Gujarat - Subsection

Section 63(3) in The Gujarat Water Users' Participatory Irrigation Management Act, 2007

(3)in Chapter III, for the words "the State Government" wherever they occur, the words "taluka panchayat in relation to the taluka panchayat minor canal or, as the case may be, the district panchayat in relation to the district panchayat minor canal" had been substituted.