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Calcutta High Court (Appellete Side)

Sri Soumen Ray Chaudhury & Anr vs Union Of India & Ors on 23 February, 2011

Author: Jayanta Kumar Biswas

Bench: Jayanta Kumar Biswas

                                                 1




 23.02.2011.
sm
                         In The High Court At Calcutta
                         Constitutional Writ Jurisdiction
                                Appellate Side
                            W.P.No.8485(W of 2006
                       Sri Soumen Ray Chaudhury & Anr.
                                     v.
                             Union of India & Ors.



               Mr.S.K.Banerjee.     .. for the petitioners.

               Mr.Dipak Kumar Ghosh,
               Mr.Ranjan De,
               Mr.D.J.Dutta.   ... for the respondents.

It is submitted that an application for transfer of some petitions has been admitted by the Supreme Court. In view of the submission, I direct this matter to go out of list. Liberty to mention. Certified xerox.

(Jayanta Kumar Biswas,J.)