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State of Himachal Pradesh - Section

Section 3 in The Resettlement and Rehabilitation of Oustees of ACC Cement Factory, Gaggal (Grant of Land) Scheme, 1980

3. Purpose which land may be granted.

- Land may be granted to an oustee for agricultural or horticultural or forest farming or for dwelling purposes, provided he is eligible for grant of land in Bilaspur District under this Scheme.