Bombay High Court
Shri Riddhi Siddhi Adarsh Swetamber ... vs Malad Guru Krupa Co-Operative Housing ... on 7 December, 2020
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
Megha 8_wpst_94722_2020 with WPSt_94723_2020.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (STAMP) NO.94722 OF 2020
WITH
WRIT PETITION (STAMP) NO.94723 OF 2020
Shri Riddhi Siddhi Adarsh
Swetamber Murti Pujak Jain
Sangh & Ors. ...Petitioner
Versus
Malad Guru Krupa Co-Operative
Hsg. Soc. Ltd. & Ors ...Respondents
....
None for the Petitioner.
Mr. S.H. Kankal, AGP for the Respondent-State.
CORAM : SMT. ANUJA PRABHUDESSAI, J.
DATED: 7th DECEMBER, 2020. P.C.:-
Registry to endeavour to trace the papers. Stand over to 04/01/2021.
2. This order will be digitally signed by the Private Secretary/Personal Assistant of this Court. All concerned will act on production by fax or email of a digitally signed copy of this order.
(SMT. ANUJA PRABHUDESSAI, J.) Digitally signed by Megha Megha Parab Date:
Parab 2020.12.08
11:52:44
+0530
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