Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 4A in The M.P. Vritti Kar Niyam, 1995 4A. [ Option to pay tax on the annual income. [Inserted by Notification No. A-5-16-95-ST-V (12), dated 27-3-1996.] - An application to exercise option to pay tax on the annual income under sub-section (3) of Section 3 shall be made in Form 4-A.]
