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Himachal Pradesh High Court

Ramesh Kumar Dehal vs . Baba Balak Nath on 29 April, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

Ramesh Kumar Dehal Vs. Baba Balak Nath Temple Trust & Ors.

.

CWP No. 7282/2021

29.04.2022 Present: Mr. Bhuvnesh Sharma, Advocate, for the petitioner.

Mr. Ajay Thakur, Advocate, vice counsel for the respondents.

List after eight weeks.

(Chander Bhusan Barowalia) r Judge 29th April, 2022 (raman) ::: Downloaded on - 29/04/2022 20:08:40 :::CIS