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Jharkhand High Court

Sociedade De Fomento Industrial Pvt. ... vs State Of Jharkhand And Ors on 12 May, 2022

Author: Ravi Ranjan

Bench: Chief Justice, Sujit Narayan Prasad

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         L.P.A. No. 165 of 2022
            Sociedade De Fomento Industrial Pvt. Ltd.& anr... ...  Appellants
                                    Versus
            State of Jharkhand and Ors.          ...      ...     ...  Respondents
                                    ---------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD

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For the Appellants : Mr. Gopal Jain, Sr. Advocate and M/s. Yashraj Singh Deora, Swati Kamat Wagh and Salona Mittal, Advocates. For the State : Mr. P.A.S. Pati, S.C. IV. For MSTC : Ms. Shreesha Sinha, Advocate.

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Oral Order 05/Dated: 12.05.2022 Heard the parties.

The original file produced by the learned counsel for the State be kept with the records for perusal of this Court.

Judgment is reserved.

(Dr. Ravi Ranjan, C.J.) (Sujit Narayan Prasad, J.) Manoj/APK