Jharkhand High Court
Sociedade De Fomento Industrial Pvt. ... vs State Of Jharkhand And Ors on 12 May, 2022
Author: Ravi Ranjan
Bench: Chief Justice, Sujit Narayan Prasad
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A. No. 165 of 2022
Sociedade De Fomento Industrial Pvt. Ltd.& anr... ... Appellants
Versus
State of Jharkhand and Ors. ... ... ... Respondents
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD
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For the Appellants : Mr. Gopal Jain, Sr. Advocate and M/s. Yashraj Singh Deora, Swati Kamat Wagh and Salona Mittal, Advocates. For the State : Mr. P.A.S. Pati, S.C. IV. For MSTC : Ms. Shreesha Sinha, Advocate.
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Oral Order 05/Dated: 12.05.2022 Heard the parties.
The original file produced by the learned counsel for the State be kept with the records for perusal of this Court.
Judgment is reserved.
(Dr. Ravi Ranjan, C.J.) (Sujit Narayan Prasad, J.) Manoj/APK