Andhra Pradesh High Court - Amravati
Smt. S. Vijaya Kumari vs Sri Dharmadayam Thopu, on 31 March, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.P.No.2494 of 2011
PROCEEDING SHEET
Sl.No OFFICE
ORDER
DATE NOTE
03. 31.03.2022 NV, J Registry is directed to put up a copy of order dated 16.11.2021 in W.P.No.12301 of 2011 and also print the name of Sri G.Ramana Rao, learned Standing Counsel for 1st respondent instead of Sri V.T.M.Prasad.
At request of learned counsel for the petitioners, post on 13.04.2022.
____________ NV, J Ivd