Kerala High Court
The Commissioner Of Income Tax vs M/S Al- Ameen Educational Trust on 31 January, 2013
Author: K.Vinod Chandran
Bench: K.Vinod Chandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
&
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 13TH DAY OF MARCH 2018 / 22ND PHALGUNA, 1939
I.T.A.No.199 of 2013
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AGAINST THE ORDER IN ITA.No.720/COCH/2010 DATED 31-01-2013 OF INCOME TAX APPELLATE TRIBUNAL, COCHIN BENCH, COCHIN.
[ASSESSMENT YEAR 2005-06]
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APPELLANT(S)/RESPONDENTS:
----------------------------------------------- THE COMMISSIONER OF INCOME TAX, TRICHUR.
BY SENIOR COUNSEL FOR GOI (TAXES) SRI.P.K.R.MENON & STANDING COUNSEL FOR GOI (TAXES) SRI.JOSE JOSEPH. RESPONDENT(S)/RESPONDENTS/APPELLANTS:
M/S AL- AMEEN EDUCATIONAL TRUST, KULAPULLY P.O., SHORNUR - 2.
BY ADVS. SRI.T.M.SREEDHARAN (SENIOR ADVOCATE) SRI.V.P.NARAYANAN SMT.BOBY M.SEKHAR SMT.DIVYA RAVINDRAN THIS INCOME TAX APPEAL HAVING BEEN FINALLY HEARD ON 13-03-2018, ALONG WITH I.T.A.NO.2O3 OF 2013, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:-I.T.A.No.199 of 2013
APPENDIX APPELLANT(S)' ANNEXURES:-
--------------------------------------------- ANNEXURE A: TRUE COPY OF THE ASSESSMENT ORDER U/S.143(3) DT.27.06.2007. ANNEXURE B: TRUE COPY OF THE PENALTY ORDER U/S.271D DT.31.03.2008. ANNEXURE C: TRUE COPY OF THE ORDER OF THE COMMISSIONER OF INCOME TAX (APPEALS) DATED 26.10.2010.
ANNEXURE D: TRUE COPY OF THE ORDER OF THE ACCOUNTANT MEMBER. ANNEXURE E: TRUE COPY OF THE ORDER OF THE JUDICIAL MEMBER. ANNEXURE F: TRUE COPY OF THE REFERENCE ORDER BY THE ACCOUNTANT MEMBER.
ANNEXURE G: TRUE COPY OF THE REFERENCE ORDER BY THE JUDICIAL MEMBER. ANNEXURE H: TRUE COPY OF THE ORDER OF THE THIRD MEMBER. ANNEXURE I: CERTIFIED COPY OF THE ORDER OF THE INCOME TAX APPELLATE TRIBUNAL DATED 31.1.2013 BASED ON THE ORDER OF THE \ THIRD MEMBER, WITH A COPY.
ANNEXURE J: TRUE COPY OF THE JUDGMENT OF THE HIGH COURT OF DELHI IN THE CASE OF CIT Vs. M/S.SAMORA HOTELS PVT. LTD. ANNEXURE K: TRUE COPY OF THE JUDGMENT OF THE HON'BLE HIGH COURT IN THE CASE OF CIT Vs. P.K.SHAMSUDDIN.
RESPONDENT(S)' ANNEXURES:- NIL.
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