Delhi High Court - Orders
Alembic Pharmaceuticals Limited vs Union Of India And Ors on 6 February, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11391/2017 & CM Nos. 46498/2017 & 46499/2017
ALEMBIC PHARMACEUTICALS LIMITED ..... Petitioner
Through: Mr Saurav Agrawal, Ms Archana
Sahadeva, Advocates.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr Vinod Diwakar, CGSC with Ms
Radhika Roy and Mr Sayandeep
Pahari, Advocates for UOI.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 06.02.2019
1. The learned counsel appearing for the respondents seeks time to further prepare the matter.
2. The concerned officer of the respondent shall also be present in Court for this Court's assistance.
3. List on 08.02.2019.
VIBHU BAKHRU, J FEBRUARY 06, 2019 MK