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Delhi High Court - Orders

Alembic Pharmaceuticals Limited vs Union Of India And Ors on 6 February, 2019

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~12
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 11391/2017 & CM Nos. 46498/2017 & 46499/2017
       ALEMBIC PHARMACEUTICALS LIMITED                   ..... Petitioner
                           Through:   Mr Saurav Agrawal, Ms Archana
                                      Sahadeva, Advocates.

                           versus

       UNION OF INDIA AND ORS.                    ..... Respondents
                     Through: Mr Vinod Diwakar, CGSC with Ms
                               Radhika Roy and Mr Sayandeep
                               Pahari, Advocates for UOI.

       CORAM:
       HON'BLE MR. JUSTICE VIBHU BAKHRU
                    ORDER

% 06.02.2019

1. The learned counsel appearing for the respondents seeks time to further prepare the matter.

2. The concerned officer of the respondent shall also be present in Court for this Court's assistance.

3. List on 08.02.2019.

VIBHU BAKHRU, J FEBRUARY 06, 2019 MK