Jammu & Kashmir High Court
Ch. Shabir Ahmed Salaria vs State Of J&K; on 9 October, 2018
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
S.No. 47
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
EXA No 03/2010
IA Nos. 99001/2010, IA Nos. 01/2011, 02/2010, 01/2013, 01/2010
Date of order: 09.10.2018
Ch. Shabbir Ahmed Salaria v. State of J&K
Coram:
Hon'ble Mr Justice Sanjeev Kumar, Judge
Appearance:
For the Petitioner(s): None.
For the Respondent(s) : None.
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No Await appearance.
Adjourned.
List in 1st week of November, 2018.
(Sanjeev Kumar) Judge Jammu:
09.10.2018 Rakesh