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Jammu & Kashmir High Court

Ch. Shabir Ahmed Salaria vs State Of J&K; on 9 October, 2018

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

      S.No. 47

                         HIGH COURT OF JAMMU AND KASHMIR
                                     AT JAMMU
EXA No 03/2010
IA Nos. 99001/2010, IA Nos. 01/2011, 02/2010, 01/2013, 01/2010
                                                                              Date of order: 09.10.2018
Ch. Shabbir Ahmed Salaria                                  v.                          State of J&K
Coram:
                  Hon'ble Mr Justice Sanjeev Kumar, Judge
Appearance:

For the Petitioner(s):                 None.
For the Respondent(s)       :          None.

i) Whether approved for reporting in Yes/No Law journals etc.:

ii) Whether approved for publication in press: Yes/No Await appearance.

Adjourned.

List in 1st week of November, 2018.

(Sanjeev Kumar) Judge Jammu:

09.10.2018 Rakesh