Allahabad High Court
Bhagwat Prasad Yadav vs State Of U.P.& 2 Ors. on 25 September, 2014
Author: Rajan Roy
Bench: Rajan Roy
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 26764 of 2013 Petitioner :- Bhagwat Prasad Yadav Respondent :- State Of U.P.& 2 Ors. Counsel for Petitioner :- Ravindra Nath Srivastava,Siddarth Jaiswal Counsel for Respondent :- C.S.C. Hon'ble Rajan Roy,J.
List in the second of week of October, 2014.
Order Date :- 25.9.2014 SKS